Kapila Medical Systems PVT. LTD. v. State Of Kerala
Original PDF →NO.PROR00000001103, DATED 08.05.2021 ISSUED BY THE 3RD REPRESENTED TO THE PETITIONER. Exhibit P3OF THE INVOICES - CREDIT BILLS DATED 04.06.2021, 08.06.2021, 17.06.2021 AND 23.06.2021. Exhibit P4OF THE LETTER OF INTENT (L.O.I.)
-
PURCHASE
ORDER NO.PROR0000002064, DATED 14.06.2021 ISSUED BY THE 3RD REPRESENTED TO THE PETITIONER. Exhibit P5OF THE INVOICE - CREDIT BILL DATED 10.07.2021. Exhibit P6OF THE LETTER OF INTENT (L.O.I.) - ORDER NO.PROR00000003455, DATED 10.08.2021 ISSUED BY THE 3RD REPRESENTED TO THE PETITIONER. Exhibit P7OF THE E-MAIL DATED 25.08.2021 ISSUED BY THE 7TH REPRESENTED TO THE PETITIONER. Exhibit P8OF THE E-MAIL DATED 10.09.2021 SUBMITTED BY THE PETITIONER BEFORE THE 3RD RESPONDENT. Exhibit P9OF THE LETTER OF INTENT (L.O.I.) - ORDER NO.PROR00000004748, DATED 24.09.2021 ISSUED BY THE 3RD REPRESENTED TO THE PETITIONER.
W.P.(C) No.1833/2022 : 12 : Exhibit P10OF THE INVOICE NO.GE203- CREDIT BILL DATED 13.10.2021 SUBMITTED BY THE PETITIONER BEFORE THE 2ND RESPONDENT
FOR AN AMOUNT
OF RS.2,16,39,096/-
+
GST
OF RS.10,81,954.80/-, TOTALING AN AMOUNT OF RS.2,27,21,051/-. Exhibit P11OF THE REPRESENTATION DATED 11.01.2022,
SUBMITTED
BY THE PETITIONER BEFORE THE 3RD RESPONDENT. Exhibit P12OF THE NOTICE INVITING QUOTATION (N.I.Q.) AS QUOTATION NO.KMSCL/KCP/Q30/COVID/2021-22, DATED 27.08.2021 ISSUED BY THE 3RD RESPONDENT. Exhibit P13OF THE NOTICE DATED 25.11.2021 ISSUED BY THE 2ND RESPONDENT. Exhibit P14OF
THE INVOICE NO.GST/HRY/001 DATED 21/09/2021. Exhibit P15OF THE BILL FOR THE TRANSPORTATION CHARGE OF THE SUBJECT PRODUCT.
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.