V.M. Ashraf v. State Of Kerala
Original PDF →WP(C)/11034/2022HC KeralaGSTCNR KLHC01022957202206 April 2022Bench: HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN8 pages
DATED 04.08.2020.
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.