Uttoly And Company vs. The Managing Director, South Indian Bank LTD.
Held
The High Court granted the petitioners' request, allowing them to withdraw the writ petition. The Court also reserved the liberty for the petitioners to approach the appropriate Tribunal.
Facts
The petitioners filed a writ petition before the High Court. During the proceedings, their counsel sought permission to withdraw the writ petition.
Key Issues
Whether to permit the petitioners to withdraw their writ petition filed before the High Court and grant them liberty to approach the Tribunal.
AI-generated summary — verify with the full judgment below
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS THURSDAY, THE 7TH DAY OF APRIL 2022 / 17TH CHAITHRA, 1944 WP(C) NO. 26953 OF 2021 PETITIONERS : 1 UTTOLY AND COMPANY 2/387-A, NEAR UNION BUS STOP, ALAGAPPANAGAR P.O, THRISSUR - 680302, REPRESENTED BY ITS PROPRIETOR NEETHU DAS, 2 NEETHU DAS, AGED 33 YEARS, W/O. CHICHU KRISHNAN, RESIDING AT UTTOLY HOUSE, AMBALLOOR, THRISSUR - 680301. 3 CHICHU KRISHNAN, AGED 36 YEARS, S/O. KRISHNANKUTTY, RESIDING AT UTTOLY HOUSE, AMBALLOOR, THRISSUR - 680301. BY ADVS. PRATHAP. S.R.K. K.S.SUDHA JISSMON A KURIAKOSE ANN OLIVIA VALLAVANADAN RESPONDENTS : 1 THE MANAGING DIRECTOR, SOUTH INDIAN BANK LTD., REGISTERED OFFICE SIB HOUSE, TB ROAD, MISSION QUARTERS, THRISSUR, KERALA - 680001. 2 THE BRANCH MANAGER, SOUTH INDIAN BANK. DOOR NO. IX/145, MANGALAM BUILDING, GROUND FLOOR, NH 47 ROAD, PUTHUKAUD P.O, THRISSUR - 680301. BY ADVS. SUNIL SHANKER VIDYA GANGADHARAN THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 07.04.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 26953 OF 2021 2 BECHU KUR
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