Marymatha Infrastructure PVT LTD vs. The Asst.Commissioner (Works Contract)

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WP(C)/15110/2022HC KeralaGSTCNR KLHC01030349202206 June 2022Bench: HONOURABLE MR. JUSTICE GOPINATH P.2 pages
For Petitioner: HARISANKAR V. MENON, MEERA V.MENON, K.KRISHNA

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IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE GOPINATH P. THUR AY, THE 6TH DAY OF JUNE 2022 / 16TH JYAISHTA, 1944 WP(C) NO. 15110 OF 2022 PETITIONER: M/S.MARYMATHA INFRASTRUCTURE PVT. LTD., MARYMATHA SQUARE, ARAKUZHA ROAD, MUVATTUPUZHA- 686 661, REPRESENTED BY ITS MANAGING DIRECTOR, SABU CHERIAN. BY ADVS. HARISANKAR V. MENON MEERA V.MENON K.KRISHNA RESPONDENTS: 1 THE ASST. COMMISSIONER (WORKS CONTRACT), STATE GST DEPARTMENT, MATTANCHERRY, KOCHI, 682 002. 2 THE STATE TAX OFFICER (WORKS CONTRACT), STATE GST DEPARTMENT, MATTACHERRY, KOCHI 682 002. 3 THE COMMISSIONER OF STATE TAXES, STATE GST DEPARTMENT, TAX TOWERS, KILLIPPALAM, KARAMANA, THIRUVANANTHAPURAM- 695 002. BY ADV. DR. THUSHARA JAMES (SR.GP) SMT.JASMIN M.M. (G.P.) THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 06.06.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:

WP(C) No. 15110 OF 2022 2 GOPINATH P., J. =========================== WP(C) No. 15110 OF 2022 ============================ Dated this the 06th day of June, 2022 JUDGMENT This writ petition is dismissed as not pressed reserving the liberty of the petitioner to approach this court by same cause of action. GOPINATH P. JUDGE nk

Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.