Asharaf K.K. vs. Reserve Bank Of INDIA
Held
The High Court recorded the petitioners' counsel's submission that the writ petition was not pressed. Consequently, the petition was dismissed as not pressed.
Facts
The petitioners filed a writ petition against the Reserve Bank of India and Magma Fincorp Ltd., likely concerning financial relief measures (moratoriums, stressed assets) based on RBI circulars, as indicated by the listed exhibits. They held GST, Udyog Aadhaar, and Udyam registrations.
Key Issues
No legal issues were adjudicated by the Court as the petitioners chose not to press the writ petition.
AI-generated summary — verify with the full judgment below
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR.JUSTICE V.G.ARUN FRIDAY, THE 1ST DAY OF JULY 2022 / 10TH ASHADHA, 1944 WP(C) NO. 11163 OF 2021 PETITIONERS: 1 ASHARAF K.K. AGED 47 YEARS S/O.ABOOBACKER SIDDIQUE, KARUMAN KUZHIYIL HOUSE, THEKKUMMURI, PATTAMBI, PALAKKAD. 2 JASMIN.K.K., AGED 38 YEARS W/O.ASHARAF, KARUMAN KUZHIYIL HOUSE, THEKKUMMURI, PATTAMBI, PALAKKAD. BY ADV L.RAJESH NARAYAN RESPONDENT: 1 RESERVE BANK OF INDIA 18TH FLOOR, CENTRAL OFFICE BUILDING, SHAHID BHAGAT SINGH ROAD, MUMBAI-400 001, REPRESENTED BY GENERAL MANAGER. 2 THE RESERVE BANK OF INDIA, REGIONAL OFFICE, LISSIE JUNCTION, KOCHI-682 018, REPRESENTED BY ITS GENERAL MANAGER. 3 BRANCH MANAGER, MAGMA FINCORP LTD., THRISSUR BRANCH, 2ND FLOOR, E TOWN BUILDING, COLLEGE ROAD, EAST FORT JN., THRISSUR-680 005. BY ADVS. PHILIP T.VARGHESE FOR R3 THOMAS T.VARGHESE ACHU SUBHA ABRAHAM V.T.LITHA K.R.MONISHA SHRUTHI SARA JACOB K.R.PAUL THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 01.07.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C)NO.11163 OF 2021 2 JUDGMENT Dated this the 01st day of July, 2022 Learned Counsel for the petitioners submitted that the writ petition is not pr
The judgment continues below.
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Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.