BharatTaxGST

M/S. Sdf Industries LTD v. The Dy. Commissioner Of State Taxes

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OP (TAX)/27/2022HC KeralaGSTCNR KLHC01037820202215 July 2022Bench: HONOURABLE MR.JUSTICE S.V.BHATTI,HONOURABLE MR.JUSTICE BASANT BALAJI15 pages

FOR THE YEAR 2011-12 Exhibit P2 COPY OF APPELLATEORDER ISSUED BY THE DEPUTY COMMISSIONER (APPEALS), PALAKKAD Exhibit P3 COPY OF APPEAL FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT Exhibit P4 COPY OF STAY PETITION FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT Exhibit P5 COPY OF ORDER IN OT. REV. NO. 136/2016 OF THIS HON'BLE COURT Exhibit P6 COPY OF APPELLATE ORDER ISSUED BY THE 2ND RESPONDENT

O.P.(TAX).Nos.23, 24, 25, 26 and 27 of 2022 12 APPENDIX OF OP (TAX) 25/2022 PETITIONER EXHIBITS Exhibit P1 COPY OF ASSESSMENT ORDER ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2012-13 DATED 29- 11-2017 Exhibit P2 COPY OF APPELLATE ORDER ISSUED BY THE DEPUTY COMMISSIOENR (APPEALS), PALAKKAD DATED 22-11-2019 Exhibit P3 COPY OF APPEAL FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT DATED 23-02-2022 Exhibit P4 COPY OF STAY PETITION FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT DATED 23-02-2022 Exhibit P5 COPY OF ORDER IN OT REV. NO. 136/2016 OF THIS HON'BLE COURT DATED 27-09-2019 Exhibit P6 COPY OF APPELLATE ORDER ISSUED BY THE 2ND RESPONDENT DATED 28-03-2022

O.P.(TAX).Nos.23, 24, 25, 26 and 27 of 2022 13 APPENDIX OF OP (TAX) 26/2022 PETITIONER EXHIBITS Exhibit P1 COPY OF ASSESSMENT ORDER ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2015-16 DTD. 28- 12-2017 Exhibit P2 COPY OF APPELLTE ORDER ISSUED BY THE DEPUTY COMMISSIOENR (APPEALS), PALAKKAD DTD. 22-11-2019 Exhibit P3 COPY OF APPEAL FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT DTD. 23-02-2022 Exhibit P4 COPY OF STAY PETITION FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT DTD. 23-02-2022 Exhibit P5 COPYOF ORDER IN OT REV. NO. 136/2016 OF THIS HON'BLE COURT DTD. 27-09-2019 Exhibit P6 COPY OF ORDER ISSUED BY THE 2ND RESPONDENT28-03-2022

O.P.(TAX).Nos.23, 24, 25, 26 and 27 of 2022 14 APPENDIX OF OP (TAX) 27/2022 PETITIONER EXHIBITS Exhibit P1 COPY OF ASSESSMENT ORDER FOR THE YEAR 2013-14 ISSUED BY THE 1ST RESPONDENT DTD. 10-12-2017 Exhibit P2 COPY OF APPELLATE ORDER OF THE DEPUTY COMMISSIONER (APPEALS), PALAKKAD DTD. 22- 11-2019 Exhibit P3 COPY OF APPEAL FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT DTD. 23-02-2022 Exhibit P4 COPY OF STAY PETITION FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT DTD. 23-02-2022 Exhibit P5 COPY OF ORDER IN OT REV. NO. 136/2016 OF THIS HON'BLE COURT DTD. 27-09-2019 Exhibit P6 COPY OF APPELLATE ORDER OF THE 2ND RESPONDENT 28-03-2022

O.P.(TAX).Nos.23, 24, 25, 26 and 27 of 2022 15

Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.