Rajkumar Thomson vs. State Of Kerala

WP(C)/19905/2022HC KeralaGSTCNR KLHC01040858202226 July 2022Bench: HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN193 pages
AI SummaryInformation not available in the provided judgment extract.

Held

The provided text only includes the list of petitioners and the appendix of exhibits (Government Orders and Circulars related to UGC pay/pension revision). The main body of the judgment, containing the Court's reasoning and decision, is not present in the provided extract.

Facts

The petitioners are retired Associate Professors and Principals from various colleges in Kerala. They have filed multiple writ petitions, likely concerning the implementation of Government Orders (GOs) and Circulars related to UGC pay/pension revisions issued by the Finance and Higher Education Departments of the Government of Kerala.

Key Issues

The key legal issues, based on the petitioners and exhibits, likely pertain to the entitlement and implementation of benefits arising from UGC pay/pension revisions as per various Government Orders. However, the specific legal questions addressed by the Court are not detailed in the provided extract.

Sections Cited

None. The provided judgment extract does not discuss any sections or rules of the CGST/SGST Act. The exhibits listed are Government Orders and Circulars from the Finance and Higher Education Departments.

AI-generated summary — verify with the full judgment below

C.R. IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN TUESDAY, THE 26TH DAY OF JULY 2022 / 4TH SRAVANA, 1944 WP(C) NO. 22675 OF 2021 PETITIONERS: 1 DR. P.V.SREENIVASAN, AGED 60 YEARS, S/O P.K. VELAYUDHAN, SANTHINIKETHAN, AISWARYA LANE, MALIKAMPEEDIKA, ALANGAD-683 511, (RETIRED AS ASSOCIATED PROFESSOR IN CHEMISTRY, UNION CHRISTIAN COLLEGE, ALUVA). 2 DR. ABDUL JABBAR T.U, AGED 61 YEARS, S/O T.N. UNNI MOLLA, THERUVIL HOUSE, KARUPANNA P.O, TRICHUR DISTRICT, PIN-680 670, (RETIRED ASSOCIATE PROFESSOR IN ZOOLOGY, SIR SYED COLLEGE, TALIPARAMBA). 3 ABDULLA KUTTY VALIA PEEDIKAKKANDY, AGED 61 YEARS, S/O K. MOOSA, WAFIYAS, PALAYAM, MAMBA P.O., KANNUR-670 611, (RETIRED ASSOCIATE PROFESSOR IN PHYSICS, SIR SYED COLLEGE, TALIPARAMBA). 4 DR.ABDU RAHIMAN K.P, AGED 61 YEARS, S/O AHAMED K.P, SHAHALA MANZIL, NO.10, AZAD NAGAR, P.O.PERIMBADARI, MANNARKKAD, PALAKKAD-678 762 (RETIRED ASSOCIATE PROFESSOR IN ISLAMIC HISTORY, DGM MES MAMPAD COLLEGE). 5 DR. ABOOBACKER U, AGED 61 YEARS, S/O HYDEROO U, AKKARMEL HOUSE, KOZHAKKOTTUR, AREEKOD P.O., MALAPPURAM-673 639 (RETIRED ASSOCIA

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