Dr. Jameela V.A. vs. State Of Kerala
Held
The crucial part of the judgment detailing the Court's decision is omitted from the provided text. Therefore, it is not possible to ascertain what the Court decided.
Facts
The provided text is an excerpt from a High Court judgment, primarily listing the petitioners (retired professors and principals) and an appendix of various Government Orders and Circulars from the Finance and Higher Education Departments of Kerala. The core body of the judgment, detailing the legal arguments and the Court's reasoning, has been omitted.
Key Issues
The key legal issues addressed by the Court cannot be determined from the provided text, as the reasoning and discussion section of the judgment is omitted. The listed exhibits suggest the case might pertain to government orders related to higher education or finance, but no specific legal issues are discernible.
AI-generated summary — verify with the full judgment below
C.R. IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN TUESDAY, THE 26TH DAY OF JULY 2022 / 4TH SRAVANA, 1944 WP(C) NO. 22675 OF 2021 PETITIONERS: 1 DR. P.V.SREENIVASAN, AGED 60 YEARS, S/O P.K. VELAYUDHAN, SANTHINIKETHAN, AISWARYA LANE, MALIKAMPEEDIKA, ALANGAD-683 511, (RETIRED AS ASSOCIATED PROFESSOR IN CHEMISTRY, UNION CHRISTIAN COLLEGE, ALUVA). 2 DR. ABDUL JABBAR T.U, AGED 61 YEARS, S/O T.N. UNNI MOLLA, THERUVIL HOUSE, KARUPANNA P.O, TRICHUR DISTRICT, PIN-680 670, (RETIRED ASSOCIATE PROFESSOR IN ZOOLOGY, SIR SYED COLLEGE, TALIPARAMBA). 3 ABDULLA KUTTY VALIA PEEDIKAKKANDY, AGED 61 YEARS, S/O K. MOOSA, WAFIYAS, PALAYAM, MAMBA P.O., KANNUR-670 611, (RETIRED ASSOCIATE PROFESSOR IN PHYSICS, SIR SYED COLLEGE, TALIPARAMBA). 4 DR.ABDU RAHIMAN K.P, AGED 61 YEARS, S/O AHAMED K.P, SHAHALA MANZIL, NO.10, AZAD NAGAR, P.O.PERIMBADARI, MANNARKKAD, PALAKKAD-678 762 (RETIRED ASSOCIATE PROFESSOR IN ISLAMIC HISTORY, DGM MES MAMPAD COLLEGE). 5 DR. ABOOBACKER U, AGED 61 YEARS, S/O HYDEROO U, AKKARMEL HOUSE, KOZHAKKOTTUR, AREEKOD P.O., MALAPPURAM-673 639 (RETIRED ASSOCIA
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