Dr.Jose Zacharias vs. State Of Kerala
Held
The actual decision or holding of the Court is not present in the provided text, which only includes the case header, petitioner details, and a list of exhibits. Therefore, it is impossible to determine what the Court decided.
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AI-generated summary — verify with the full judgment below
C.R. IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN TUESDAY, THE 26TH DAY OF JULY 2022 / 4TH SRAVANA, 1944 WP(C) NO. 22675 OF 2021 PETITIONERS: 1 DR. P.V.SREENIVASAN, AGED 60 YEARS, S/O P.K. VELAYUDHAN, SANTHINIKETHAN, AISWARYA LANE, MALIKAMPEEDIKA, ALANGAD-683 511, (RETIRED AS ASSOCIATED PROFESSOR IN CHEMISTRY, UNION CHRISTIAN COLLEGE, ALUVA). 2 DR. ABDUL JABBAR T.U, AGED 61 YEARS, S/O T.N. UNNI MOLLA, THERUVIL HOUSE, KARUPANNA P.O, TRICHUR DISTRICT, PIN-680 670, (RETIRED ASSOCIATE PROFESSOR IN ZOOLOGY, SIR SYED COLLEGE, TALIPARAMBA). 3 ABDULLA KUTTY VALIA PEEDIKAKKANDY, AGED 61 YEARS, S/O K. MOOSA, WAFIYAS, PALAYAM, MAMBA P.O., KANNUR-670 611, (RETIRED ASSOCIATE PROFESSOR IN PHYSICS, SIR SYED COLLEGE, TALIPARAMBA). 4 DR.ABDU RAHIMAN K.P, AGED 61 YEARS, S/O AHAMED K.P, SHAHALA MANZIL, NO.10, AZAD NAGAR, P.O.PERIMBADARI, MANNARKKAD, PALAKKAD-678 762 (RETIRED ASSOCIATE PROFESSOR IN ISLAMIC HISTORY, DGM MES MAMPAD COLLEGE). 5 DR. ABOOBACKER U, AGED 61 YEARS, S/O HYDEROO U, AKKARMEL HOUSE, KOZHAKKOTTUR, AREEKOD P.O., MALAPPURAM-673 639 (RETIRED ASSOCIA
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