Alice Ampanat M vs. State Of Kerala
Held
The actual decision or holding of the Court is not present in the provided text. The judgment body, containing the Court's reasoning and conclusion, has been omitted.
Facts
The provided text is incomplete, containing only the case header, a list of petitioners (retired professors and principals), and an appendix of exhibits. The exhibits are various Government Orders and Circulars from the Kerala Finance and Higher Education Departments, primarily concerning pension and UGC pay revisions. The core facts of the dispute and the petitioners' specific grievances are not detailed in the provided excerpt.
Key Issues
The key legal issues cannot be determined from the provided incomplete text, as the body of the judgment, which would outline the arguments and legal questions, is missing. The case appears to involve challenges to government orders regarding pension and pay revisions for retired college faculty.
Sections Cited
No CGST/SGST Act sections or Rules are mentioned or discussed in the provided text. The exhibits relate to state government orders concerning pension and pay revisions.
AI-generated summary — verify with the full judgment below
C.R. IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN TUESDAY, THE 26TH DAY OF JULY 2022 / 4TH SRAVANA, 1944 WP(C) NO. 22675 OF 2021 PETITIONERS: 1 DR. P.V.SREENIVASAN, AGED 60 YEARS, S/O P.K. VELAYUDHAN, SANTHINIKETHAN, AISWARYA LANE, MALIKAMPEEDIKA, ALANGAD-683 511, (RETIRED AS ASSOCIATED PROFESSOR IN CHEMISTRY, UNION CHRISTIAN COLLEGE, ALUVA). 2 DR. ABDUL JABBAR T.U, AGED 61 YEARS, S/O T.N. UNNI MOLLA, THERUVIL HOUSE, KARUPANNA P.O, TRICHUR DISTRICT, PIN-680 670, (RETIRED ASSOCIATE PROFESSOR IN ZOOLOGY, SIR SYED COLLEGE, TALIPARAMBA). 3 ABDULLA KUTTY VALIA PEEDIKAKKANDY, AGED 61 YEARS, S/O K. MOOSA, WAFIYAS, PALAYAM, MAMBA P.O., KANNUR-670 611, (RETIRED ASSOCIATE PROFESSOR IN PHYSICS, SIR SYED COLLEGE, TALIPARAMBA). 4 DR.ABDU RAHIMAN K.P, AGED 61 YEARS, S/O AHAMED K.P, SHAHALA MANZIL, NO.10, AZAD NAGAR, P.O.PERIMBADARI, MANNARKKAD, PALAKKAD-678 762 (RETIRED ASSOCIATE PROFESSOR IN ISLAMIC HISTORY, DGM MES MAMPAD COLLEGE). 5 DR. ABOOBACKER U, AGED 61 YEARS, S/O HYDEROO U, AKKARMEL HOUSE, KOZHAKKOTTUR, AREEKOD P.O., MALAPPURAM-673 639 (RETIRED ASSOCIA
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