Judgment
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE GOPINATH P.
FRIDAY, THE 20TH DAY OF JANUARY 2023 / 30TH POUSHA, 1944 WP(C) NO. 31165 OF 2022 PETITIONER:
KRISHNAN BAVUKKA, AGED 52 YEARS, S/O BALAN, PROPRIETOR, HOTEL JYOTHIS RESIDENCY MOOKAMBIKA, KOLLUR RESIDING AT PARIKKAL HOUSE, VAZHAYILCHAL, KOODALI, KANJIRODE, KANNUR, PIN - 670592 BY ADVS.
ABDUL RAOOF PALLIPATH K.R.AVINASH (KUNNATH) M.K.SUMOD E.MOHAMMED SHAFI PRAJIT RATNAKARAN RESPONDENTS:
1 THE SOUTH INDIAN BANK LTD., REGIONAL OFFICE, KANNUR DOOR NO. 4/110-K, KVR TOWER, TALAP, KANNUR REPRESENTED BY ITS BRANCH MANAGER, PIN - 670002 2 THE AUTHORIZED OFFICER SOUTH INDIAN BANK LTD, DOOR NO. 4/110-K, KVR TOWER, TALAP, KANNUR-670002 3 THE CHIEF MANAGER SOUTH INDIAN BANK LTD, GUNDERT ROADTHALASSERY, KANNUR, PIN - 670101 BY ADVS.
SRI.K.K.JOHN,SC,SOUTH INDIAN BANK Sunil Shankar A VIDYA GANGADHARAN(K/000424/2020) SANDHRA.S(K/001610/2021) THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 20.01.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P (C) No.31165/2022 -2- J U D G M E N T When this matter is taken up for consideration today, it is the submission of the learned counsel for the respondent bank that accounts have been regularised and the securitization measures have been dropped by the respondent bank.
In the light of the above submission, no further orders are necessary in the writ petition. It is accordingly closed.
Sd/- GOPINATH P.
JUDGE AMG
W.P (C) No.31165/2022 -3- APPENDIX OF WP(C) 31165/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE REPLY OF THE PETITIONER DATED 17.2.2022 Exhibit P2 TRUE COPY OF THE NOTICE DATED 24.2.2022 ISSUED BY THE 2ND RESPONDENT Exhibit P3 TRUE COPY OF THE NOTICE DATED 19.2.2022 ISSUED BY THE 2ND RESPONDENT Exhibit P4 TRUE COPY OF THE REPRESENTATION MADE BY THE PETITIONER DATED 7.3.2022 Exhibit P5 TRUE COPY OF THE POSSESSION NOTICE DATED 18.5.2022 ISSUED BY THE 2ND RESPONDENT Exhibit P6 TRUE COPY OF THE JUDGMENT IN WPC NO. 9993/2022 DATED 30.8.2022 OF THIS HON'BLE COURT Exhibit P7 TRUE COPY OF THE PROPOSAL FOR REGULARIZATION DATED 15.9.2022 Exhibit P8 TRUE COPY OF THE DEMAND DRAFTS FOR RS. 25 LAKHS Exhibit P9 TRUE COPY OF THE LETTER DATED 22.9.2022 Exhibit P10 TRUE COPY OF ACKNOWLEDGEMENT OF APPEAL ISSUED BY COMMISSIONER OF GST DATED 6.6.2022 Exhibit P11 TRUE COPY OF THE ACCOUNT STATEMENT WITH RESPECT TO LOAN ACCOUNT NO. 00078655000000578 Exhibit P12 TRUE COPY OF THE ACCOUNT STATEMENT WITH RESPECT TO LOAN ACCOUNT NO. 00078655000000603 Exhibit P13 TRUE COPY OF THE ACCOUNT STATEMENT WITH RESPECT TO LOAN ACCOUNT NO. 00078655000000780 Exhibit P14 TRUE COPY OF THE ACCOUNT STATEMENT WITH RESPECT TO LOAN ACCOUNT NO 00078655000000781