Still Waters Traders PVT LTD vs. The Secretary, Thodupuzha Municipality
Held
The High Court dismissed the writ petition as withdrawn by the petitioner. The dismissal was without prejudice to the petitioner's right to submit an appeal against the impugned order in accordance with law.
Facts
The petitioner, Still Waters Traders Pvt Ltd, filed a writ petition challenging an order issued by the Thodupuzha Municipality. The petitioner had obtained a municipal license and possessed a GST certificate for their business operations.
Key Issues
The primary issue was the petitioner's challenge to an order from the Thodupuzha Municipality, which they sought to withdraw to pursue an appeal against the said order.
AI-generated summary — verify with the full judgment below
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN THURSDAY, THE 13TH DAY OF APRIL 2023 / 23RD CHAITHRA, 1945 WP(C) NO. 13964 OF 2023 PETITIONER: STILL WATERS TRADERS PVT LTD HAVING ITS REGISTERED OFFICE AT 3 / 1745, PALATHINGAL, WARD 5 - 537, CHERUR ROAD, THRISSUR, PIN - 680 020,REPRESENTED BY ITS MANAGING DIRECTOR, DANNY THOMAS, AGED 45 YEARS, S/O P.V. THOMAS, ALAPPAT PALATHINGAL HOUSE, PERINGAVU P.O., THRISSUR, PIN - 680020 BY ADV JOHN MATHEW (THEREZHATH) RESPONDENTS: 1 THE SECRETARY, THODUPUZHA MUNICIPALITY MUNICIPAL OFFICE, THODUPUZHA, IDUKKI DISTRICT, PIN - 685584 2 T.R. RAJAGOPALAN NAIR AGED 65 YEARS S/O RAMAKRISHNA PILLAI, ILLATHUPUTHANPURAYIL HOUSE, THODUPUZHA, IDUKKI DISTRICT, PIN - 685584 3 THODUPUZHA MUNICIPALITY MUNICIPAL OFFICE, THODUPUZHA, IDUKKI DISTRICT REPRESENTED BY ITS SECREATARY, PIN - 685584 BY ADV Unnikrishnan V Alapatt THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 13.04.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
ANU SIVARAMAN, J. ========================= W.P.(C) No.13964 of 2023 ========================= Dated this the 13th day of April, 2023 JUDGMENT This writ petition is dismis
The judgment continues below.
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