Judgment
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN THURSDAY, THE 13TH DAY OF APRIL 2023 / 23RD CHAITHRA, 1945 WP(C) NO. 13964 OF 2023 PETITIONER:
STILL WATERS TRADERS PVT LTD HAVING ITS REGISTERED OFFICE AT 3 / 1745, PALATHINGAL, WARD 5 - 537, CHERUR ROAD, THRISSUR, PIN - 680 020,REPRESENTED BY ITS MANAGING DIRECTOR, DANNY THOMAS, AGED 45 YEARS, S/O P.V. THOMAS, ALAPPAT PALATHINGAL HOUSE, PERINGAVU P.O., THRISSUR, PIN - 680020 BY ADV JOHN MATHEW (THEREZHATH) RESPONDENTS:
1 THE SECRETARY, THODUPUZHA MUNICIPALITY MUNICIPAL OFFICE, THODUPUZHA, IDUKKI DISTRICT, PIN - 685584 2 T.R. RAJAGOPALAN NAIR AGED 65 YEARS S/O RAMAKRISHNA PILLAI, ILLATHUPUTHANPURAYIL HOUSE, THODUPUZHA, IDUKKI DISTRICT, PIN - 685584 3 THODUPUZHA MUNICIPALITY MUNICIPAL OFFICE, THODUPUZHA, IDUKKI DISTRICT REPRESENTED BY ITS SECREATARY, PIN - 685584 BY ADV Unnikrishnan V Alapatt THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 13.04.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
ANU SIVARAMAN, J.
========================= W.P.(C) No.13964 of 2023 ========================= Dated this the 13th day of April, 2023 JUDGMENT This writ petition is dismissed as withdrawn without prejudice to the petitioner submitting an appeal against the order in accordance with law.
Sd/- ANU SIVARAMAN JUDGE SSK/13/04
W.P.(C)No.1899 OF 2020 3 APPENDIX PETITIONER'S EXHIBITS:
ExhibitP1 TTHE TRUE COPY OF THE LEASE DEED BEARING NO 656 / 2022 OF THODUPUZHA SRO EXECUTED BY AND BETWEEN THE PETITIONER AND THE 2ND RESPONDENT ExhibitP2 THE TRUE COPY OF THE LICENSE DATED 29/07/2022 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER COMPANY FOR RUNNING THE SHOP IN THE SUBJECT MATTER BUILDING ExhibitP2(a) THE TRUE COPY OF THE GST CERTIFICATE BEARING NO 32ABFCS2246HIZK DATED 20/04/2022 ISSUED IN FAVOUR OF THE PETITIONER COMPANY ExhibitP3 THE EXPLANATION LETTER DATED 26/09/2022 SUBMITTED BY THE PETITIONER TO THE 1ST RESPONDENT ExhibitP4 THE TRUE COPY OF THE NOTICE BEARING NO PW4 - PW2 - 75 / 23 DATED 09/01/2023 ISSUED BY THE 1ST RESPONDENT TO THE 2ND RESPONDENT ExhibitP5 THE TRUE COPY OF THE NOTICE BEARING NO PW4 / 18135 / 2022 DATED 27/01/2023 ISSUED BY THE 1ST RESPONDENT TO THE 2ND RESPONDENT ExhibitP6 .THE TRUE COPY OF THE IMPUGNED ORDER BEARING NO PW4 - 18135 / 22 DATED 18/03/2023 ISSUED BY THE 1ST RESPONDENT RESPONDENTS' EXHIBITS: NIL SSK //TRUE COPY// PA TO JUDGE