Dr. Sinu Jayaprakash vs. Tirur Municipality
Held
The High Court directed respondents 2, 3, 4, and 5 to consider and dispose of the petitioners' respective representations (Exts.P6, P7, P8 & P9) in accordance with law, after affording an opportunity of hearing, within one month.
Facts
The petitioners were aggrieved by the inaction of respondents 2 to 5 in considering and disposing of their representations (Exts.P6 to P9) filed before various authorities, including the State Tax Officer.
Key Issues
Whether the High Court should issue a direction to various authorities, including the State Tax Officer, to consider and dispose of the representations filed by the petitioners.
AI-generated summary — verify with the full judgment below
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN FRIDAY, THE 12TH DAY OF MAY 2023 / 22ND VAISAKHA, 1945 WP(C) NO. 15732 OF 2023 PETITIONERS: 1 DR. SINU JAYAPRAKASH, AGED 33 YEARS D/O. JAYAPRAKASH NARAYANAN, DREAMS, K.PURAM P.O.,TIRUR TALUK, MALAPPURAM DISTRICT, PIN - 676307,PRESENTLY RESIDING ATVIJAYASOUDHAM, OPPOSITE BRILLIANCE ACADEMY, PATTARUVEETTIL VISHNU KSHETHRAM LANE, ERANHIPALAM, KOZHIKODE DISTRICT, PIN - 673006 2 DR. DWITHI JAYAPRAKASH, AGED 29 YEARS D/O. JAYAPRAKASH NARAYANAN, DREAMS, K.PURAM P.O., TIRUR TALUK, MALAPPURAM DISTRICT, PIN - 676307,PRESENTLY RESIDING AT NO.1D, SFS SKYLINE MAPLE HEIGHTS APARTMENTS, CHALAKUZHI ROAD, PATTOM P.O., THIRUVANANTHAPURAM, PIN - 695004 BY ADVS. C.M.MOHAMMED IQUABAL P.ABDUL NISHAD RAIHANATH T.H. ISTINAF ABDULLAH MUHAMMED AMEEN RESPONDENTS: 1 TIRUR MUNICIPALITY MUNICIPAL OFFICE, TIRUR P.O., MALAPPURAM DISTRICT, REPRESENTED BY ITS SECRETARY., PIN - 676101 2 THE SECRETARY, TIRUR MUNICIPALITY, MUNICIPAL OFFICE, TIRUR P.O., MALAPPURAM DISTRICT,, PIN - 676101
WP(C) No.15732/2023 ..2.. 3 THE DEPUTY CHIEF CONTROLLER OF EXPLOSIVES, ERNAKULAM SUB CIRCLE OFFICE, 3RD FLOOR, CGO COMPLEX,
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