Nethaji Krishnaiah v. The Io Dri And Anr
- Court
- Bombay High Court
- Case number
- BA/749/2023
- Date of judgment
- 19 Oct 2023
- Bench
- HON'BLE SHRI JUSTICE M. S. KARNIK
- Petitioner
- NETHAJI KRISHNAIAH
- Respondent
- THE IO DRI AND ANR
- CNR
- HCBM010110422023
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