Judgment
BAIL APPL. NO. 4124 OF 2023 1 IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN MONDAY, THE 18TH DAY OF SEPTEMBER 2023 / 27TH BHADRA, 1945 BAIL APPL. NO. 4124 OF 2023 AGAINST THE ORDER/JUDGMENT CRMC 1132/2023 OF DISTRICT COURT & SESSIONS COURT, ERNAKULAM PETITIONER/S:
PARTHIPAN V.,AGED 50 YEARS1ST FLOOR, 6TH CROSS, NEAR JALIGIRAMMA TEMPLE, LG HALLI, RMV EXTEN., BANGLORE (NORTH), NOW RESIDING AT NO.06, 1ST FLOOR, 4TH MAIN ROAD, DESHBANDHU NAGAR, DB SANDRA, VIDRIYAPURA POST, BANGLORE., PIN - 560097 BY ADVS.
M.J.SANTHOSH RENJITH B.MARAR ARUN ANTONY (K/1053/2011) RESPONDENT/S:
STATE OF KERALAREPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA, PIN - 682031 BY ADV PUBLIC PROSECUTOR OTHER PRESENT:
RENJITH T.R THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 18.09.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 4124 OF 2023 2 P.V.KUNHIKRISHNAN, J --------------------------------------- B.A. No. 4124 of 2023 -------------------------------------- Dated this the 18th day of September, 2023 O R D E R This is a bail application filed by the accused in Crime No.
382/2023 of Thrikkakara Police station. This Court as per order dated 18.09.2023 in Crl.M.C. No.7190/23 was pleased to set aside the application submitted by the Public Prosecutor for extension of time under Sec.36A(4) of the NDPS Act and directed the court below to reconsider the matter. In the light of the same, this bail application need not be entertained by this Court and the petitioner can be allowed to file a fresh bail application.
Therefore, this bail application is disposed of granting liberty to the petitioner to file a fresh bail application before the lower court and if such a bail application is filed, the court below will consider the same and pass appropriate orders in accordance with law forthwith.
Sd/-
P.V.KUNHIKRISHNAN
JUDGE SKS
BAIL APPL. NO. 4124 OF 2023 3 APPENDIX OF BAIL APPL. 4124/2023 PETITIONER ANNEXURES Annexure A1 THE CERTIFIED COPY OF THE BAIL ORDER OF THE HON'BLE SESSIONS COURT IN CRL.M.C NO.1132/2023 DATED 25/04/2023 Annexure A2 THE TRUE COPY OF GST REGISTRATION CERTIFICATE DATED 01/07/2017 Annexure A3 THE TRUE COPY OF VAT REGISTRATION CERTIFICATE DATED 23/11/2010 Annexure A4 THE TRUE COPY OF INCOME TAX RETURN SUBMITTED BY THE PETITIONER DURING THE YEAR 2019-2020 Annexure A5 THE TRUE COPY OF INCOME TAX RETURN SUBMITTED BY THE PETITIONER DURING THE YEAR 2020-2021