Girish C. vs. Union Of INDIA
Held
The High Court upheld the Single Judge's decision, stating that transfer is an incident of service for uniformed personnel. It found no justification to interfere, noting the appellant had already utilized a one-year grace period under the guidelines.
Facts
A CISF Head Constable challenged his transfer order, arguing it didn't consider his elder son's 12th standard exams in March 2024 and relevant transfer guidelines. He sought to remain at his current station until January 2024, after the Single Judge had refused to interfere.
Key Issues
The key issue was whether the High Court should interfere with a transfer order of a uniformed service member, considering family circumstances and transfer guidelines.
AI-generated summary — verify with the full judgment below
Heard together (2 matters)
Read from the judgment's own cause title. This page is filed under one of them.
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN & THE HONOURABLE MR.JUSTICE C. JAYACHANDRAN THURSDAY, THE 21ST DAY OF SEPTEMBER 2023 / 30TH BHADRA, 1945 WA NO.1634 OF 2023 JUDGMENT IN WP(C) 13443/2023 OF HIGH COURT OF KERALA DATED 7.9.2023 ------------------ APPELLANT/PETITIONER :- GIRISH C., AGED 46 YEARS CISF NO.024090036, HEAD CONSTABLE/GENERAL DUTY, CISF UNIT BPCL-KR COCHIN, RESIDING AT QUARTER NO.B-3, S-4, CISF COMPLEX, IRUMPANAM.P.O ERNAKULAM, PIN – 682 309 BY ADV A.DINESH RAO RESPONDENTS/RESPONDENTS :- 1 UNION OF INDIA REPRESENTED BY ITS SECRETARY MINISTRY OF HOME AFFAIRS, NORTH BLOCK, NEW DELHI, PIN – 110 001 2 THE DIRECTOR GENERAL CENTRAL INDUSTRIAL SECURITY FORCE, CISF HQ, CGO COMPLEX, LODHI ROAD, NEW DELHI, PIN – 110 003 3 THE ADDITIONAL DIRECTOR GENERAL/AIRPORT SECTOR, AIRPORT SECTOR HEAD QUARTERS, ADMIN BLOCK, CISF COMPLEX, MAHIPALPUR, NEW DELHI, PIN – 110 037 4 THE INSPECTOR GENERAL/CISF SOUTH SECTOR HEAD QUARTERS, CHPT CAMPUS, CHENNAI, PIN – 600 013 5 THE DEPUTY INSPECTOR GENERAL/CISF CISF SOUTH ZONE HEAD QUARTERS, RAJAJI BHAVAN, BASANT NAGAR, CHENNAI, PIN – 600 090 6 THE GROUP COMMANDANT CISF GROUP HEAD QUARTERS,
The judgment continues below.
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