Abbas, K.A vs. The Station House Officer

WP(C)/22517/2023HC KeralaGSTCNR KLHC01049336202314 November 2023Bench: HONOURABLE MR.JUSTICE BASANT BALAJI6 pages
For Petitioner: M.M.FATHIMA JALEENA, V.J.JAMES, K.A.HAZAN, K.P.WILSON, RAMESH KUMAR K
AI SummaryAllowed

Held

The Court confirmed its interim order granting police protection to the petitioner and his attached headload workers. It directed the Assistant Labour Officer to conclude conciliation proceedings under Section 21 of the Kerala Headload Workers Act within two months, clarifying that the police protection order does not pre-determine the conciliation outcome.

Facts

The Managing Director of M/s. Imelt Extrusions Private Ltd sought police protection to enable his five attached headload workers to perform loading and unloading duties, alleging obstruction from headload worker unions. A related petition requested expedited conciliation proceedings under the Kerala Headload Workers Act.

Key Issues

Whether the petitioner is entitled to police protection for carrying out loading and unloading work using his own attached headload workers against obstruction by unions, and whether conciliation proceedings under the Kerala Headload Workers Act should be expedited.

AI-generated summary — verify with the full judgment below

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR.JUSTICE BASANT BALAJI TUESDAY, THE 14TH DAY OF NOVEMBER 2023 / 23RD KARTHIKA, 1945 WP(C) NO. 22517 OF 2023 PETITIONER: ABBAS, K.A, AGED 58 YEARS S/O ABOOBACKAR,BUSINESS, MANAGING DIRECTOR, M/S. IMELT EXTRUSIONS PRIVATE LTD, , SADDAM ROAD, KANDANTHARA, ALLAPRA P.O. PERUMBAVOOR, ERNAKULAM DIST. PIN-683 556, RESIDING AT KAROTHUKUDI HOUSE, ALLAPRA. P.O., ERNAKULAM DISTRICT., PIN – 683 556. BY ADVS. M.M.FATHIMA JALEENA V.J.JAMES K.A.HAZAN K.P.WILSON RAMESH KUMAR K. RESPONDENTS: 1 THE STATION HOUSE OFFICER , PERUMBAVOOR POLICE STATION, PERUMBAVOOR. P.O. , ERNAKULAM DIST., PIN – 683 542. 2 THE DISTRICT POLICE CHIEF ALUVA RURAL, ALUVA, ERNAKULAM DISTRICT., PIN – 683 101. 3 THE ASST. LABOUR OFFICER, PERUMBAVOOR, ERNAKULAM DIST., PIN – 683 542. 4 THE SECRETARY TO GOVT. HOME DEPARTMENT, SECRETARIATE, THIRUVANANTHAPURAM., PIN – 695 001. 5 THE CHAIRMAN, KERALA HEAD LOAD WORKERS WELFARE BOARD, SUB COMMITTEE OFFICE, PERUMBAVOOR. P.O., ERNAKULAM DIST., PIN – 683 542. WP(C) NO. 22517 OF 2023 2 6 THE SECRETARY, ERNAKULAM JILLA LOADING , UNLOADING & GENERAL WORKERS UNION, CITU, CHIRAMOLAM UNIT, ALLAPRA P. O., ERNAKULAM DI

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