Saleena vs. R. Kumar
Held
The Court recorded the respondent's submission that the order in W.P.(C) No. 15352 of 2023 had been fully complied with. As this submission was not controverted by the petitioners, the contempt petition was closed.
Facts
Petitioners, who are tenants of shop rooms under Kottakkal Municipality, filed a contempt petition alleging non-compliance with a previous High Court order issued in W.P.(C) No. 15352 of 2023. The underlying dispute, as indicated by annexures, involved rent and GST collected by the Municipality.
Key Issues
The key legal issue was whether the respondent had complied with the High Court's previous order in W.P.(C) No. 15352 of 2023, thereby purging the alleged contempt.
Sections Cited
None
AI-generated summary — verify with the full judgment below
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS WEDNESDAY, THE 29TH DAY OF NOVEMBER 2023 / 8TH AGRAHAYANA, 1945 CON.CASE(C) NO. 2492 OF 2023 AGAINST THE ORDER/JUDGMENT WP(C) 15352/2023 OF HIGH COURT OF KERALA PETITIONERSPETITIONER IN W.P.(C): 1 SALEENA AGED 32 YEARS W/O ABDUL RAUF, KLARI MOOCHIKKAL, PERUMANNA, MALAPPURAM DISTRICT, PIN 676501. ROOM NO.G1, BUS STAND SHOPPING COMPLEX, KOTTAKKAL MUNICIPALITY, KOTTAKKAL.P.O., MALAPPURAM DISTRICT,, PIN - 676503 2 C. SURESH AGED 40 YEARS S/O NEELANTAN, CHEMBAT HOUSE, ATTERI, OTHUKKUNGAL, PUTHUR.P.O., MALAPPURAM DISTRICT, PIN 676503. ROOM NO.G2, BUS STAND SHOPPING COMPLEX, KOTTAKKAL MUNICIPALITY, KOTTAKKAL.P.O., MALAPPURAM DISTRICT,, PIN - 676503 3 O.P. HANEEFA AGED 40 YEARS OLAPPULAN HOUSE, CHENGUVETTY-KOTTAKKAL.P.O., MALAPPURAM DISTRICT, PIN 676503. ROOM NO.G3, BUS STAND SHOPPING COMPLEX, KOTTAKKAL MUNICIPALITY, KOTTAKKAL.P.O., MALAPPURAM DISTRICT,, PIN - 676503 4 MOIDEEN SHA AGED 40 YEARS KARIMBENAKKAL HOUSE, KOTTAKKAL.P.O., MALAPPURAM DISTRICT, PIN 676503. ROOM NO.G4, BUS STAND SHOPPING COMPLEX, KOTTAKKAL MUNICIPALITY, KOTTAKKAL.P.O., MALAPPURAM DISTRICT, PIN - 676503 5 FAIZAL A
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