M/S. Bs Mart And Associates LLP And Anr v. Trade Centre Developers And Builders PVT. LTD Thr. Managing Director

Court: Bombay High Court
Case number: WP/3810/2023
Date of judgment: 10 Sept 2024
Bench: HON'BLE SHRI JUSTICE SANDEEP V. MARNE
Petitioner: M/S. BS MART AND ASSOCIATES LLP AND ANR
Respondent: TRADE CENTRE DEVELOPERS AND BUILDERS PVT. LTD THR. MANAGING DIRECTOR
CNR: HCBM010142212023

Judgment text not available yet

This is the court's record of the matter. The judgment PDF has not been collected and converted to text yet, so there is nothing here to read beyond the details above. The collection is ongoing and this page will carry the full text once it lands.

Open the court's own copy →

Reproduced from the public record of the Bombay High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.