The Bombay St. Xaviers College Soc. And Anr v. M/S Manisha Ceterers Thr. Its Proprietor

Court: Bombay High Court
Case number: WP/3672/2024
Date of judgment: 16 Dec 2024
Bench: HON'BLE SHRI JUSTICE RAJESH S. PATIL
Petitioner: THE BOMBAY ST. XAVIERS COLLEGE SOC. AND ANR
Respondent: M/S MANISHA CETERERS THR. ITS PROPRIETOR
CNR: HCBM010109762024

Judgment text not available yet

This is the court's record of the matter. The judgment PDF has not been collected and converted to text yet, so there is nothing here to read beyond the details above. The collection is ongoing and this page will carry the full text once it lands.

Open the court's own copy →

Reproduced from the public record of the Bombay High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.