Amibka Mahila Nagari Sahakari Pat Sanstha LTD. Shrirampur And Others v. The State Of Maharashtra And Another

Court: Bombay High Court
Case number: APPLN/2412/2023
Date of judgment: 14 Aug 2025
Bench: HON'BLE SMT. JUSTICE VIBHA KANKANWADI,HON'BLE SHRI JUSTICE SANJAY A. DESHMUKH
Petitioner: AMIBKA MAHILA NAGARI SAHAKARI PAT SANSTHA LTD. SHRIRAMPUR AND OTHERS
Respondent: THE STATE OF MAHARASHTRA AND ANOTHER
CNR: HCBM030273592023

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