Sanjay Roopchand Bohra v. Mitesh Janak Turakiya And Anr
- Court
- Bombay High Court
- Case number
- REVN/628/2024
- Date of judgment
- 16 Sept 2025
- Bench
- HON'BLE SHRI JUSTICE AMIT BORKAR
- Petitioner
- SANJAY ROOPCHAND BOHRA
- Respondent
- MITESH JANAK TURAKIYA AND ANR
- CNR
- HCBM010605472024
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