M.S. Kapileshwar Rakhad Kamgaranchi Abhinav Seva Sahakari Society Velhale Thr Its President v. The State Of Maharashtra And Others

Court: Bombay High Court
Case number: WP/8531/2025
Date of judgment: 19 Sept 2025
Bench: HON'BLE SHRI JUSTICE MANISH PITALE,HON'BLE SHRI JUSTICE Y. G. KHOBRAGADE
Petitioner: M.S. KAPILESHWAR RAKHAD KAMGARANCHI ABHINAV SEVA SAHAKARI SOCIETY VELHALE THR ITS PRESIDENT
Respondent: THE STATE OF MAHARASHTRA AND OTHERS
CNR: HCBM030263062025

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