Rohan Machindra Choure And Others v. The State Of Maharashtra Through Its Secretary Department Of Co-Operation And Others
- Court
- Bombay High Court
- Case number
- WP/3528/2026
- Date of judgment
- 28 Apr 2026
- Bench
- HON'BLE SMT. JUSTICE VIBHA KANKANWADI,HON'BLE SHRI JUSTICE AJIT B. KADETHANKAR
- Petitioner
- ROHAN MACHINDRA CHOURE AND OTHERS
- Respondent
- THE STATE OF MAHARASHTRA THROUGH ITS SECRETARY DEPARTMENT OF CO-OPERATION AND OTHERS
- CNR
- HCBM030101102026
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