M/S Rohan Metals PVT LTD vs. Director General Of GST Intelligence Guruugram And Others
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CWP-10797-2025 [1] IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH 206
CWP-10797-2025 Date of decision: 04.07.2025 M/s Rohan Metals Pvt. Ltd. ...Petitioner Versus Director General of GST Intelligence Gurugram & Ors. ...Respondents CORAM: HON’BLE MRS. JUSTICE LISA GILL HON'BLE MRS. JUSTICE SUDEEPTI SHARMA Present: Ms. Manvi Arora, Advocate for the petitioner. Mr. Sunish Bindlish, Sr. Standing Counsel for CBIC with Mr. Vinay Kumar, Advocate for respondents No.1 to 3. **** LISA GILL, J. (ORAL)
Learned counsel for the petitioner submits that she has instructions to withdraw this writ petition as there is no subsisting grievance as of now.
Dismissed as withdrawn. (LISA GILL) JUDGE 04.07.2025 (SUDEEPTI SHARMA) Yogesh JUDGE Whether speaking/reasoned:- Yes/No Whether reportable:- Yes/No Yogesh Mehta 2025.07.08 08:43 I agree to specified portions of this document
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