Dr. Suja Mathew Jude vs. State Of Kerala
Held
The High Court recorded the undertaking given by the industrial unit operators to move out of the premises within four months. In light of this submission, the Court found that no further consideration was required and accordingly disposed of both writ petitions.
Facts
The petitioner filed a writ petition seeking directions against authorities to act on complaints and stop the illegal functioning of an industrial unit. Another writ petition was filed by one of the operators of the unit. The respondents operating the industrial unit submitted an undertaking to the Court that they would vacate the premises within four months.
Key Issues
The primary legal issue was whether the industrial unit was operating illegally and if the authorities should be directed to take action on complaints to stop its functioning.
Sections Cited
GST Registration Certificate (mentioned in exhibits)
AI-generated summary — verify with the full judgment below
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN THURSDAY, THE 7TH DAY OF MARCH 2024 / 17TH PHALGUNA, 1945 WP(C) NO. 25737 OF 2023 PETITIONER: DR. SUJA MATHEW JUDE AGED 51 YEARS W/O. DR. JUDE JOSEPH, ANGELLUS, L/101A, MALLOOSSERY P.O., CHUNGAM, KOTTAYAM DISTRICT, PIN – 686 041. BY ADVS. SANIL JOSE K.P.ANTONY BINU RESPONDENTS: 1 STATE OF KERALA REPRESENTED BY THE SECRETARY, INDUSTRIES DEPARTMENT, THIRUVANANTHAPURAM, PIN – 695 001. 2 KERALA STATE POLLUTION CONTROL BOARD KOTTAYAM, CMS COLLEGE ROAD, KOTTAYAM, REPRESENTED BY THE ENVIRONMENTAL ENGINEER, PIN – 686 001. 3 KOTTAYAM MUNICIPALITY MUNICIPAL OFFICE, KOTTAYAM REPRESENTED BY ITS SECRETARY, PIN – 686 001. 4 THE STATION HOUSE OFFICER GANDHINAGAR POLICE STATION, ARPOOKARA, KOTTAYAM DISTRICT, PIN – 686 008. 5 NOUFAL AGED 36 YEARS, KIZHAKETHIL, M.K. RESIDENCY, OPPOSITE METALS AND AILOYS, MALLOOSSERY P.O., CHUNGAM, KOTTAYAM DISTRICT, PIN – 686 041. 6 JOE JOSEPH CHINGAMPARAMBU HOUSE, VAZHAPPALLY P.O., CHANGANACHERRY, KOTTAYAM DISTRICT, PIN – 686 103. WP(C).Nos.25737 & 40249 OF 2023 2 7 ANANDHU KIZHAKETHIL, M.K. RESIDENCY, OPPOSITE METALS AND AILOYS, MALLOOSSERY P.O.,
The judgment continues below.
Read the full judgment
A free account opens 10 full GST judgments a month (one account works on both bharattax.net and this site). Re-reading one you have already opened does not count again.
The summary, the parties, the sections and the citations above are open to everyone and always will be. Only the text of the order and the PDF are metered.
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.