M/S. Nandanam Tiles And Sanitaries PVT. LTD. vs. The South Indian Bank LTD.
Held
The High Court accepted the submission made by the petitioners' counsel and consequently dismissed the writ petition on the ground that it had become infructuous.
Facts
The petitioners filed a writ petition before the High Court. During the proceedings, their counsel informed the Court that the writ petition had become infructuous.
Key Issues
The key issue was whether the writ petition remained live, which the Court found it did not, leading to its dismissal without adjudicating any substantive legal points.
Sections Cited
None
AI-generated summary — verify with the full judgment below
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE GOPINATH P. FRIDAY, THE 24TH DAY OF MAY 2024 / 3RD JYAISHTA, 1946 WP(C) NO. 20874 OF 2021 PETITIONER/S: 1 M/S. NANDANAM TILES AND SANITARIES PVT. LTD., SREE DHARMASASTHA BUILDING, KUNNAMKULAM ROAD, NEAR SOBHA CITY, PUZHAKKAL P.O., THRISSUR-680003, REPRESENTED BY ITS MANAGING DIRECTOR. 2 MYLATH SANDEEP, AGED 49 YEARS S/O. NARAYANAN KUTTY, PROPRIETOR , M/S. NANDANAM SANITARIES, NEAR SOBHA CITY, KUNNAMKULAM ROAD, PUZHAKKAL P.O., THRISSUR-680003. 3 DEEPA P., AGED 42 YEARS W/O. MYLATH SANDEEP, RESIDING AT MYLATH HOUSE, KANNAPURAM, CHETTUPUZHA P.O., THRISSUR-680012. BY ADV R.S.KALKURA RESPONDENT/S: 1 THE SOUTH INDIAN BANK LTD., SIB HOUSE, T.B. ROAD, P.B. NO.28, MISSION QUARTERS, THRISSUR-680001, REPRESENTED BY ITS MANAGING DIRECTOR. 2 SOUTH INDIAN BANK, M.G. ROAD BRANCH, M.G. ROAD, P.B. NO. 70, AMBIKA ARCADE, M.G. ROAD, THRISSUR-680001, REPRESENTED BY ITS CHIEF MANAGER. 3 RESERVE BANK OF INDIA, REGIONAL OFFICE, THIRUVANANTHAPURAM, BAKERY JUNCTION, P.B. NO. 6507, THIRUVANANTHAPURAM-695033, REPRESENTED BY ITS REGIONAL DIRECTOR. 4 NATIONAL CREDIT GUARANTEE TRUESTEE COMPANY LIMITED, MINISTRY OF FINANCE, GOV
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