Basil Mathews v. Micro And Small Enterprises Facilitation Council

Court
Kerala High Court
Case number
WP(C)/23984/2024
Date of judgment
2 Aug 2024
Bench
HONOURABLE MR.JUSTICE V.G.ARUN
Petitioner
BASIL MATHEWS
Respondent
MICRO AND SMALL ENTERPRISES FACILITATION COUNCIL
CNR
KLHC011197112024

Judgment

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR.JUSTICE V.G.ARUN FRIDAY, THE 2ND DAY OF AUGUST 2024 / 11TH SRAVANA, 1946 WP(C) NO. 23984 OF 2024 PETITIONER:

BASIL MATHEWS AGED 28 YEARS S/O. MATHEWS T A,THOMMANKUDIYIL HOUSE, VILANGU, VILANGU - THAMARACHAL ROAD, KIZHAKKAMBALAM, VAZAKKULAM, ERNAKULAM DISTRICT, PIN - 683561 BY ADVS.

BIJU .C. ABRAHAM BASIL MATHEW THOMAS C.ABRAHAM RESPONDENTS:

MICRO AND SMALL ENTERPRISES FACILITATION COUNCIL DISTRICT INDUSTRIES CENTRE, KAKKANAD, ERNAKULAM DISTRICT - REPRESENTED BY ITS GENERAL MANAGER, PIN - 682030 OTHER PRESENT:

SRI. SUNILKUMAR KURIAKOSE, SR. GOVERNMENT PLEADER THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 02.08.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:

WP(C)No.23984 of 2024 2 JUDGMENT Dated this the 02nd day of August, 2024 The petitioner’s establishment is registered under the Micro Small and Medium Enterprises Facilitation Act, 2019. The petitioner has raised a dispute before the Micro Small and Medium Enterprises Facilitation Council, with respect to non-payment for the materials supplied to another establishment by name ‘Hydis Hypermarket’. The petitioner wants the dispute to be resolved expeditiously. Hence, this writ petition.

2. Having heard the learned Counsel and perused the documents, I find the request to be well founded.

The writ petition is hence disposed of, directing the respondent to expedite the decision

WP(C)No.23984 of 2024 3 on Ext.P3 application in accordance with law. The needful in this regard shall be done within two months.

Sd/- V.G.ARUN JUDGE NB/2-8

WP(C)No.23984 of 2024 4 APPENDIX OF WP(C) 23984/2024 PETITIONER EXHIBITS EXHIBIT P1 A TRUE COPY OF THE GST REGISTRATION CERTIFICATE DATED 6/10/2018 ISSUED BY GOVERNMENT OF INDIA EXHIBIT P2 A TRUE COPY OF THE UDYAM REGISTRATION CERTIFICATE UDYAM-KL-02-0016557 DATED 20/5/2021 EXHIBIT P3 A TRUE COPY OF THE APPLICATION DATED 1/1/2024 SUBMITTED BY THE PETITIONER BEFORE THE RESPONDENT EXHIBIT P4 A TRUE COPY OF THE INTIMATION DATED 1/1/2024 ISSUED BY THE RESPONDENT TO HYDIS HYPERMARKET, PALA, KOTTAYAM RESPONDENTS EXHIBITS:

NIL TRUE COPY P.A. TO JUDGE

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Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.