S.Thamizhselvi v. The Superintendent Of Police
- Court
- Madras High Court
- Case number
- CRL OP(MD)/9253/2018
- Date of judgment
- 20 Aug 2018
- Bench
- HONOURABLE MR JUSTICE N. ANAND VENKATESH
- Petitioner
- S.THAMIZHSELVI
- Respondent
- THE SUPERINTENDENT OF POLICE
- CNR
- HCMD010353312018
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