Ajay Murlidhar Batheja v. The State Of Maharashtra And Anr
- Court
- Bombay High Court
- Case number
- APL/1217/2018
- Date of judgment
- 26 Oct 2018
- Bench
- HON'BLE SMT. JUSTICE BHARATI DANGRE,HON'BLE SHRI JUSTICE RANJIT MORE.
- Petitioner
- AJAY MURLIDHAR BATHEJA
- Respondent
- THE STATE OF MAHARASHTRA AND ANR
- CNR
- HCBM010471422018
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