C.V.Renjini vs. M.V.Sukumaran
Original PDF →No AI summary yet for this judgment.
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE SATHISH NINAN MONDAY ,THE 05TH DAY OF NOVEMBER 2018 / 14TH KARTHIKA, 1940 OP(C).No. 2502 of 2018 AGAINST THE ORDER/JUDGMENT IN AS 222/2006 of ADDL.DC - II, THALASSERY PETITIONER/S: C.V.RENJINI AGED 70 YEARS POURNAMI, NEAR P.V.S. HIGH SCHOOL, P.O. ELANGIKKAL, ELATHOR, KOZHIKODE DISTRICT. BY ADVS. SRI.P.U.SHAILAJAN SMT.D.N.NISHANI SRI.M.SURESH KUMAR SMT.VIDYA KURIAKOSE SRI.V.SREEJITH (K/1398/2000) RESPONDENT/S: 1 M.V.SUKUMARAN S/O GOPALAN, RETIRED DEPUTY COLLECTOR, RESIDING AT KANNUR CANTONMENT, KANNUR DISTRICT, PIN - 670 013. 2 M.V.RAJAN AGED 1 YEARS RETIRED CLERK, RESIDING AT KANNUR CANTONMENT, KANNUR DISTRICT, PIN - 670 013. 3 DR.M.V.RATHNAM RESIDING AT KANNUR CANTONMENT, KANNUR DISTRICT, PIN - 670 013. 4 KANOTH VALAPILEKANDI SUDHAKARAN S/O.ACHUTHAN, RETIRED ACCOUNTANT, KAILAS, CHETTIPEEDIKA, KANNUR - 670 004. 5 KANOTH VALAPILEKANDI SUJAYA KAILAS, CHETTIPEEDIKA, KANNUR - 670 004. 6 VALAPILEKANDI RADHA PRASANNALAYAM, KUTHUPARAMBA,
OP(C).No. 2502 of 2018 2 KANNUR - 670 004. 7 K.V.SURAJANAI D/O.LATE ACHUTHAN, UMA NIVAS, CHALOD, KANNUR - 670 014. 8 K.V.THANKAM 138/5, GEETHANJALI COLONY, 7TH AVENUE, ANNA NAGAR, MADRAS - 40. 9 K.V.RATHNAVALLI D/O.LATE KRISHNAN, NANDALATHIL HOUSE, C.K.PURAM, PALLIKKUNNU AMSOM, CHALAD DESOM, KANNUR - 670 014. 10 K.C.CHANDRALEKHA TYPIST, B-20-IV FLOOR, MAHAMAYA APARTMENTS, SAROJINI NAIDU ROAD, MULANAD, BOMBAY - 80. 11 K.V.PUSHPALEKHA B-20-IV FLOOR, MAHAMAYA APARTMENTS, SAROJINI NAIDU ROAD, MULANAD, BOMBAY - 80. 12 K.V.PREMALEKHA NANDALATHIL HOUSE, C.K.PURAM, PALLIKKUNNU AMSOM, CHALAD DESOM, KANNUR - 670 014. 13 K.V.SWAMALEKHA DRAFTSMAN, MINOR IRRIGATION, PWD, KANNUR - 670 001. 14 P.V.KISHORE S/O.SATHYABHAMA, 86/2558, PANT NAGAR, GHATKOPAR, BOMBAY - 75. 15 JAGADISH.P.V. B-20-IV FLOOR, MAHAMAYA APARTMENTS, SAROJINI NAIDU ROAD, MULANAD, BOMBAY - 80. 16 SMITHA B-20-IV LOOR, MAHAMAYA APARTMENTS, SAROJINI NAIDU ROAD, MULANAD, BOMBAY - 80. 17 C.P.LEELA W/O.LATE BALAN, PALIYATH VEETTIL, NEAR PALLIKULAM, KANNUR - 670 011. 18 V.P.RAMESH PALIYATH VEETTIL, NEAR PALLIKULAM, KANNUR - 670 011. OP(C).No. 2502 of 2018 3 19 V.P.PRKASHAN 199/1 GST ROAD, VANDALOR, MADRAS-48. 20 V.P.SATHEESH P.B.NO.10341, KHOR FAKKAR, SHARJAH - UAE. 21 P.V.ULLAS UNIX EXPORTERS, G.19 INDUSTRIAL ESTATE, MADRAS - 58. 22 V.P.SARASA PALIYATH VEETTIL, NEAR PALLIKULAM, CHIRAKKAL, KANNUR - 670 011. 23 V.P.PRAVEEN PALIYATH VEETTIL, NEAR PALLIKULAM, CHIRAKKAL, KANNUR- 670 011. 24 V.P.ANITHA PALLIYATH VEETTIL, NEAR PALLIKULAM, CHIRAKKAL, KANNUR - 670 011. 25 PREETHA PRADEEP S/O.MADHAVI, NO.18, 1ST FLOOR, O BLOCK, GANAPATHY NAGAR, EAST MADRAS. 26 RAJEEV EDAYATH HOUSE, NEAR TRAVELOR BUNGLOW, KANNUR - 670 001. 27 SAJEEV EDAYATH HOUSE, NEAR TRAVELOR BUNGLOW, KANNUR - 670 001. 28 NALINI KARUNAKARAN W/O.KARUNAKARAN, S.R.SADANAM, NEAR VAZHIPARAMBA SCHOOL, KANNUR - 670009. 29 V.RAMANI S.R.SADANAM, NEAR VAZHIPARAMBA SCHOOL, KANNUR - 670 009. 30 V.SOBHA S.R.SADANAM, NEAR VAZHIPARAMBA SCHOOK, KANNUR - 670 009. 31 V.REHANA S.R.SADANAM, NEAR VAZHIPARAMBA SCHOOL, KANNUR - 670 009. OP(C).No. 2502 of 2018 4 32 V.LATHA S.R.SADANAM, NEAR VAZHIPARAMBA SCHOOL, KANNUR - 670 009. 33 V.NAMINTH W/O.AMBIKASUTHAN, VALAPILAKANDI HOUSE, CHIRAKKAL AMSOM, DESOM, CHIRAKKAL R.S., KANNUR - 670 011. 34 MANO MUKUND WEARE REAL ESTATE, PB NO.122, SUFAR KUWAIT. 35 V.P.LAKSHMANAN 18/GOKUL, DR.RAJENDRA PRASAD ROAD, MULAND, BOMBAY - 80. 36 V.P.BALAKRISHNAN 37/896, LUDHART MAGANI BORIGAR, WEST BOMBAY - 62. 37 V.P.NANDINI MUKUNDAN POOTHATTU HOUSE, AZHIKKAL, KANNUR - 670 009. 38 SANTHA VIJAYAN 137, EAST PRINURANGAM ROAD, R.S.PURAM, COIMBATORE - 641 002. 39 V.N.SATHYANATHAN SUVARNA, CHALAD, KANNUR - 670 014. 40 V.N.SUGUNAN SUVARNA, CHALAD, KANNUR - 670 014. 41 V.BHASKARN S/O.JANAKI, M/S.KHOSA INDUSTRIES PVT.LTD., VELERMARG ROAD, P.B.NO.46, DIMPAR, PIN - 797 112, NAGALNAD. 42 C.V.GOMATHI POURNAMI, NEAR P.V.S.HIGH SCHOOL, P.O.ELANGIKKAL, ELATHOR, KOZHIKODE DISTRICT. 43 CHANDRALEKHA W/O.LATE VALSARAJ, 40,D/59, ANJALI MULAND, BOMBAY - 80. 44 SARATH RESIDING AT 40 D/59, ANJALI MULAND, BOMBAY - 80. OP(C).No. 2502 of 2018 5 45 C.P.RAJEEV S/O.PADMANARAYAN, SALES OFFICER, V/104, USHA NAGAR BANDUP, BOMBAY - 78. 46 C.P.PRADEEP S/O.PADMANARAYAN, V/104, USHA NAGAR BANDUP, BOMBAY – 78. 47 C.P.ANOOP S/O.PADMANARAYAN, V/104, USHA NAGAR BANDUP, BOMBAY - 78. 48 C.P.PRATAP S/O.PADMANARAYAN, V/104, USHA NAGAR BANDUP, BOMBAY - 78. 49 C.P.MAHESH S/O.PADMANARAYAN, V/104, USHA NAGAR BANDUP, BOMBAY - 78. 50 C.P.AJITH S/O.PADMANARAYAN, V/104, USHA NAGAR BANDUP, BOMBAY - 78. 51 DR.P.V.JANARDANAN CHOOLAMEDU HIGH ROAD, KODEMBAKKAM, MADRAS - 94. 52 PADMAKSHI RAJAGOPAL RAJAGOPAL BHAVAN, P.O.THANA, KANNUR - 670 012. 53 N.PRAMOD S/O.LATE SATHYABHAMA, RAJAGOPAL BHAVAN, P.O.THANA, KANNUR - 670 012. 54 DR.N.GOVINDARAJ SULU, 10, STATE BANK STAFF COLONY, KOVOOR, KOZHIKODE - 673 017. 55 N.RAM MANOHAR RAJAGOPAL BHAVAN, P.O.THANA, KANNUR - 670 012. 56 N.SATHYANARAYANAN RAJAGOPAL BHAVAN, P.O.THANA, KANNUR - 670 012. 57 DR.KAVITHA PAVITHRAN D/O.LATE PAVITHRAN, ANANAD MANDIRAM, PINARAYI, THALASSERY, KANNUR DISTRICT, PIN - 670 741. OP(C).No. 2502 of 2018 6 58 JAI GOVIND PAVITHRAN S/O.LATE PAVITHRAN, ANAND MANDIRAM, PINARAYI, THALASSERY, KANNUR DISTRICT, PIN - 670 741. 59 K.V.RAVEENDRAN S/O.LATE K.GOVINDAN, PRASANNALAYAM, KUTHUPARAMBA, KANNUR - 670 643. 60 K.V.SADANANDAN S/O.LATE K.GOVINDAN, PRASANNALAYAM, KUTHUPARAMBA, KANNUR - 670 643. 61 K.V.PRASANNA D/O.LATE K.GOVINDAN, PRASANNALAYAM, KUTHUPARAMBA, KANNUR - 670 643. 62 M.K.SUSHEELA W/O.KRISHNADAS, SUBHALAYAM, AYIKKARA, KANHANGAD, KASARAGOD DISTRICT, PIN - 671 315. 63 M.K.SUBHA D/O.KRISHNADAS, SUBHALAYAM, AYIKKARA, KANHANGAD, KASARAGOD DISTRICT, PIN - 671 315. 64 M.V.RAJAM VISHAK, NEAR SUNDARESWARA TEMPLE, PALLIKKUNNU, KANNUR - 670 004. 65 M.V.JAYARANI VISHAD, NEAR SUNDARESWARA TEMPLE, PALLIKKUNNU, KANNUR - 670 004. 66 M.V.LATHA VISHAK, NEAR SUNDARESWARE TEMPLE, PALLIKKUNNU, KANNUR - 670 004. 67 SHALINI.P.V. D/O.NALINI, AJITH COTTAGE, NEAR KOTTALI KAVU, P.O.KOTTALI, KANNUR DISTRICT, PIN - 670 005. 68 DILIP.P.V. S/O.NALINI, AJITH COTTAGE, NEAR KOTTALI KAVU, P.O.KOTTALI, KANNUR DISTRICT, PIN - 670 005. 69 AMRUTHA.P.V. D/O.NALINI AJITH COTTAGE, NEAR KOTTALI KAVU, P.O.KOTTALI, KANNUR DISTRICT, PIN - 670 005. 70 SAIPRABHA D/O.C.V.BHASKARAN, LAKSHMI VILLA, MUZHATHADAM, THANA P.O., KANNUR DISTRICT, PIN - 670 012. OP(C).No. 2502 of 2018 7 71 KRIPA D/O.C.V.BHASKARAN, LAKSHMI VILLA, MUZHATHADAM, THANA P.O., KANNUR DISTRICT, PIN - 670 012. 72 NRIPA D/O.C.V.BHASKARAN, LAKSHMI VILLA, MUZHATHADAM, THANA P.O., KANNUR DISTRICT, PIN - 670 012. 73 MAHIJA.V. D/O.VANAJA, PREMJAY APARTMENT, P.O.THALAP, KANNUR DISTRICT, PIN - 670 002. THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 05.11.2018, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
OP(C).No. 2502 of 2018 8 JUDGMENT The petitioner seeks for an expeditious disposal of A.S.222/2006 pending on the files of the Additional District Court-II, Thalassery, Kannur District.
The appeal is against the final decree in a suit for partition. The suit is of the year 1988. The report called for from the registry reveals that the appeal has been transferred to the Additional District Court-III, Thalassery. Considering the entire facts and circumstances, I direct the Additional District Court-III to hear and dispose of the appeal A.S. 222 of 2016, as expeditiously as possible and at any rate within a period of two months from the date of receipt of a copy of this judgment. SATHISH NINAN JUDGE MSP
OP(C).No. 2502 of 2018 9 APPENDIX PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE APPEAL MEMORANDUM IN A.S.NO.222 OF 2006 ON THE FILE OF THE ADDITIONAL DISTRICT COURT-II, THALASSERY, KANNUR DISTRICT. RESPONDENTS EXHIBITS:NIL //// P.A. TO JUDGE MSP
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.