Maheswaran v. The Inspector Of Police
- Court
- Madras High Court
- Case number
- CRL OP(MD)/19406/2018
- Date of judgment
- 16 Nov 2018
- Bench
- HONOURABLE MR JUSTICE M. NIRMAL KUMAR
- Petitioner
- MAHESWARAN
- Respondent
- THE INSPECTOR OF POLICE
- CNR
- HCMD010522362018
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