M/S Wipro LTD v. Excise & Taxation Technical Services Agency & Ors

Court: Punjab and Haryana High Court
Case number: CS-OS/4/2017
Date of judgment: 24 Jan 2017
Bench: MR. JUSTICE R.P. NAGRATH
Petitioner: M/S WIPRO LTD
Respondent: EXCISE & TAXATION TECHNICAL SERVICES AGENCY & ORS
CNR: PHHC011081152017

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