Trivum Technologies v. The Controller Of Patents.

Court: Kerala High Court
Case number: WP(C)/24208/2007
Date of judgment: 8 Jun 2017
Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
Petitioner: TRIVUM TECHNOLOGIES
Respondent: THE CONTROLLER OF PATENTS.
CNR: KLHC010628772007

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