Sayed Jaffer Sadique N. v. The Union Territory Of Lakshadweep

Court: Kerala High Court
Case number: WP(C)/31489/2017
Date of judgment: 17 Oct 2017
Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN
Petitioner: SAYED JAFFER SADIQUE N.
Respondent: THE UNION TERRITORY OF LAKSHADWEEP
CNR: KLHC010794342017

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