Sri K N Ramachandran v. M/S Malts Spirits INDIA Private Limited

Court
Karnataka High Court
Case number
COP/244/2012
Date of judgment
25 Oct 2017
Bench
S SUNIL DUTT YADAV
Petitioner
SRI K N RAMACHANDRAN
Respondent
M/S MALTS SPIRITS INDIA PRIVATE LIMITED
CNR
KAHC010455822012

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