Utpal Lallubhai Patel v. Gujarat Industrial Development Corporation Through Managing Director

Court: Gujarat High Court
Case number: SCA/20087/2018
Date of judgment: 18 Dec 2019
Bench: HONOURABLE MR. JUSTICE BHARGAV D. KARIA
Petitioner: UTPAL LALLUBHAI PATEL
Respondent: GUJARAT INDUSTRIAL DEVELOPMENT CORPORATION THROUGH MANAGING DIRECTOR
CNR: GJHC240765162018

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