K.V.Pramodh v. The State Of Kerala

Original PDF →
WP(C)/25406/2019HC KeralaGSTCNR KLHC01065632201920 December 2019Bench: HONOURABLE MR.JUSTICE C.T.RAVIKUMAR,HONOURABLE MR.JUSTICE N.NAGARESH

Judgment text not available yet

This is the court's record of the matter. The judgment PDF has not been collected and converted to text yet, so there is nothing here to read beyond the details above. The collection is ongoing and this page will carry the full text once it lands.

Open the court's own copy →

Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.